Sodha Parmar Kantibhai Manibhai vs State Of Gujarat
2021 Latest Caselaw 4720 Guj

          C/SCA/13072/2020                                    ORDER




   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

    R/SPECIAL CIVIL APPLICATION NO. 13072 of 2020
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   SODHA PARMAR KANTIBHAI MANIBHAI & 2 other(s)
                           Versus
            STATE OF GUJARAT & 8 other(s)
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Appearance:
MR CP CHAMPANERI(5920) for the Petitioner(s) No. 1,2,3
ADVANCE COPY SERVED TO GOVERNMENT
PLEADER/PP(99) for the Respondent(s) No. 1
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 2
NOTICE SERVED(4) for the Respondent(s) No. 1,3,4,5
PRANAV U RAVAL(9475) for the Respondent(s) No. 9
SHIVANG P JANI(8285) for the Respondent(s) No. 6,7,8
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CORAM:HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                             Date : 24/03/2021
                              ORAL ORDER

Arguments are concluded. Learned advocates appearing for the parties are requested to submit their written submissions, if they want, latest by 30.03.2021. The matter be placed for dictation of judgment on 31.03.2021.

Interim relief, granted earlier, to continue till further order.

(UMESH A. TRIVEDI, J) TUVAR