Executive Engineer vs Rameshbhai Mangalbhai Bhoi
2021 Latest Caselaw 4706 Guj

           C/LPA/351/2021                                 ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

       R/LETTERS PATENT APPEAL NO. 351 of 2021
                           In
      R/SPECIAL CIVIL APPLICATION NO. 600 of 2020
                          With
      CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                           In
       R/LETTERS PATENT APPEAL NO. 351 of 2021
======================================
                 EXECUTIVE ENGINEER
                         Versus
            RAMESHBHAI MANGALBHAI BHOI
======================================
Appearance:
MR UM SHASTRI(830) for the Appellant(s) No. 1
for the Respondent(s) No. 1,2,3,4,5,6,7,8,9
======================================

 CORAM: HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM
        NATH
        and
        HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                             Date : 24/03/2021

                                ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH)

This matter has been taken­up upon a mention being made by learned counsels for both the sides i.e. Mr. U.M. Shastri and Mr. Dipak Dave, learned advocates stating that this matter is squarely covered by series of judgments of Division Bench of this Court confirmed upto the Supreme Court. As such, this appeal may also be disposed of on the same terms of the order dated 18th February, 2020 passed in Letters Patent Appeal no.169 of 2020.

Accordingly, the present appeal also stands disposed of on the

C/LPA/351/2021 ORDER

same terms of the above order.

Consequently, connected Civil Application also stands disposed of.

(VIKRAM NATH, C.J.)

(BHARGAV D. KARIA, J.) AMAR RATHOD...