Valji Puna & Co. vs State Of Gujarat
2021 Latest Caselaw 4489 Guj

            C/FA/3148/2007                                          ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/FIRST APPEAL NO. 3148 of 2007

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                                  VALJI PUNA & CO.
                                        Versus
                             STATE OF GUJARAT & 1 other(s)
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Appearance:
MR KG SUKHWANI(871) for the Appellant(s) No. 1
GOVERNMENT PLEADER(1) for the Defendant(s) No. 1,2
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  CORAM: HONOURABLE DR. JUSTICE VINEET KOTHARI
                                  and
             HONOURABLE MR. JUSTICE BIREN VAISHNAV

                                   Date : 19/03/2021
                                     ORAL ORDER

(PER : HONOURABLE DR. JUSTICE VINEET KOTHARI)

English translated copy of the impugned judgment of the

learned Court below dated 15.1.2007 may be supplied to Mr.K.G.

Sukhwani, learned counsel for the Appellant.

Put up on 15.4.2021.

(DR. VINEET KOTHARI,J)

(BIREN VAISHNAV, J) Bharat