Citation : 2021 Latest Caselaw 4291 Guj
Judgement Date : 16 March, 2021
C/SCA/4965/2021 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 4965 of 2021
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YAAMIN (YASMIN) WD/O SIDDIK MHOGDBHAI (MOHMADBHAI)
TAMBUWALA
Versus
LR OF DECD. HAJIBHAI CHANDBHAI SHAIKH
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Appearance:
MS KJ BRAHMBHATT(202) for the Petitioner(s) No. 1,2,3
MS VARSHA BRAHMBHATT(3145) for the Petitioner(s) No. 1,2,3
for the Respondent(s) No. 1,1.1,1.2,1.3,1.4,2
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CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 16/03/2021
ORAL ORDER
Heard Ms. K. J. Brahmbhatt, learned advocate for the petitioners.
Issue Notice to the respondents making it returnable on 12/04/2021.
In the meantime, stay against the operation of judgment dated 04/01/2021 passed in Misc. Civil Appeal No.22 of 2012 passed by learned 14th Additional District Judge, District and Sessions Court, Surat which is already kept in abeyance vide order dated 05/01/2021 and subsequently extended vide order dated 02/03/2021 shall continue to operate till next date of hearing.
Direct service is permitted.
C/SCA/4965/2021 ORDER
The petitioners are directed to serve the copy of the order by way of e-mode as well as by way of fax.
(NIRZAR S. DESAI,J) ila
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