General Manager Oil And Natural ... vs Patel Sureshbhai Prahladbhai
2021 Latest Caselaw 4199 Guj

         C/FA/1029/2021                                      ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/FIRST APPEAL NO. 1029 of 2021
                               With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                 In R/FIRST APPEAL NO. 1029 of 2021

==========================================================
  GENERAL MANAGER OIL AND NATURAL GAS CORPORATION LTD
                         Versus
             PATEL SURESHBHAI PRAHLADBHAI
==========================================================
Appearance:
MR AJAY R MEHTA(453) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2
MR TIRTHRAJ PANDYA, AGP for the Defendant(s) No. 3
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 CORAM: HONOURABLE MR. JUSTICE R.M.CHHAYA
        and
        HONOURABLE MR. JUSTICE R.P.DHOLARIA

                            Date : 15/03/2021

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE R.M.CHHAYA)

Order in First Appeal:

ADMIT. Mr. Tirthraj Pandya, learned AGP waives service of notice of admission on behalf of the respondent no.3.

Order in Civil Application:

Rule returnable on 19.4.2021. Mr. Tirthraj Pandya, learned AGP waives service of Rule on behalf of the opponent no.3.

The impugned judgment and award is stayed on condition that the applicant shall deposit the

C/FA/1029/2021 ORDER

amount awarded by the Reference Court within a period of four weeks from today.

(R.M.CHHAYA, J)

(R.P.DHOLARIA, J) MRP