Mitaben Mukeshbhai vs Sagar Kiritkumar Shah
2021 Latest Caselaw 4185 Guj

               C/FA/1091/2021                             ORDER




  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/FIRST APPEAL NO. 1091 of 2021

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                      MITABEN MUKESHBHAI
                               Versus
                     SAGAR KIRITKUMAR SHAH
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Appearance:
MS AMRITA AJMERA(5204) for the Appellant(s) No. 1,2,3,4
for the Defendant(s) No. 1,2,3
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CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                                Date : 15/03/2021

                                 ORAL ORDER

Heard learned Advocate Ms. Amrita Ajmera for the appellants.

By way of this Appeal, the appellants challenge the judgment and award dated 11.12.2020 passed by the learned Motor Accident Claims Tribunal (Main), Surendranagar, in MACP No.67of 2015.

Considering the same, ADMIT.

Issue Notice of Admission returnable on 27.04.2021.

(NIKHIL S. KARIEL,J) Y.N. VYAS