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Cera Sanitaryware Limited vs State Of Gujarat
2021 Latest Caselaw 4182 Guj

Citation : 2021 Latest Caselaw 4182 Guj
Judgement Date : 15 March, 2021

Gujarat High Court
Cera Sanitaryware Limited vs State Of Gujarat on 15 March, 2021
Bench: A.G.Uraizee
     C/SCA/15907/2020                                                          ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/SPECIAL CIVIL APPLICATION NO.                   15907 of 2020

                              With
         R/SPECIAL CIVIL APPLICATION NO. 16326 of 2020
============= ==== == == == == = == == == == == == == == == == == == === ==
                          CERA SANITARYWARE LIMITED
                                    Versus
                              STATE OF GUJARAT
============= ==== == == == == = == == == == == == == == == == == == === ==
Appearance:
MR KM PATEL SENIOR ADVOCATE WITH MR.VARUN K.PATEL(3802) for
the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
GOVERNMENT PLEADER(1) for the Respondent(s) No. 2,3
HARSH K RAVAL(9068) for the Respondent(s) No. 4
============= ==== == == == == = == == == == == == == == == == == == === ==

 CORAM: HONOURABLE MR. JUSTICE A.G.URAIZEE

                                 Date : 15/03 / 2 0 2 1

                                    ORAL ORDER

Heard Mr. K.M. Patel, learned Senior Advocate assisted

by Mr. Varun Patel, learned advocate for the petitioner.

S.O. to 18.03.2021.

Interim relief granted earlier in Special Civil

Application No.15907 of 2020 to continue till next date of

hearing in that petition only.

Mr. Varun Patel, learned advocate for the petitioner

submits that he proposes to file judgment.

Registry to accept the same.

(A.G.URAIZEE, J) SURESH SOLANKI

 
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