Arvind Chhaganbhai Padhiyar vs Arvindbhai Dulabhai Vankar
2021 Latest Caselaw 4085 Guj

             C/FA/1059/2021                                  ORDER



       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/FIRST APPEAL NO. 1059 of 2021

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                        ARVIND CHHAGANBHAI PADHIYAR
                                    Versus
                         ARVINDBHAI DULABHAI VANKAR
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Appearance:
MR A R DWIVEDI(11319) for the Appellant(s) No. 1
MR R G DWIVEDI(6601) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2
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 CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                              Date : 10/03/2021

                               ORAL ORDER

Heard learned advocate Mr. R.G.Dwivedi on behalf of appellant.

By way of this Appeal, the judgment and award passed by MACT (Aux) Vadodara dated 1.2.2020 in MACP No. 897 of 2009 is being challenged by the original claimant.

Considering the same, Admit.

Issue Notice of admission returnable on 29.4.2021.

(NIKHIL S. KARIEL,J) SAJ GEORGE