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Ahmedabad Municipal Transport ... vs Bodar Augustin Bhurjibhai
2021 Latest Caselaw 4067 Guj

Citation : 2021 Latest Caselaw 4067 Guj
Judgement Date : 10 March, 2021

Gujarat High Court
Ahmedabad Municipal Transport ... vs Bodar Augustin Bhurjibhai on 10 March, 2021
Bench: A.G.Uraizee
        C/SCA/13381/2017                                 ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CIVIL APPLICATION NO. 13381 of 2017

==========================================================
           AHMEDABAD MUNICIPAL TRANSPORT SERVICE
                           Versus
             BODAR AUGUSTIN BHURJIBHAI & 1 other(s)
==========================================================
Appearance:
MR DEEP D VYAS(3869) for the Petitioner(s) No. 1
MR YOGEN N PANDYA(5766) for the Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 2
==========================================================

 CORAM: HONOURABLE MR. JUSTICE A.G.URAIZEE

                           Date : 10/03/2021
                            ORAL ORDER

Heard Mr.Deep Vyas, learned advocate for the petitioner and Mr.Yogen Pandya, learned advocate for the respondent.

Learned advocates for the respective parties requested to file written arguments along with judgments in the Registry. Registry to accept the same and place it on record.

Stand over to 5.4.2021.

(A.G.URAIZEE, J) ALI

 
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