Naishal Pareshbhai Thakore vs State Of Gujarat
2021 Latest Caselaw 4006 Guj

Citation : 2021 Latest Caselaw 4006 Guj
Judgement Date : 9 March, 2021

Gujarat High Court

Naishal Pareshbhai Thakore vs State Of Gujarat on 9 March, 2021

Bench: A.Y. Kogje

         R/CR.MA/20293/2020                                      ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/CRIMINAL MISC.APPLICATION NO. 20293 of 2020

=============================================
                        NAISHAL PARESHBHAI THAKORE
                                   Versus
                             STATE OF GUJARAT
=============================================
Appearance:
GAURAV VYAS(9855) for the Applicant(s) No. 1
MR SIKANDER SAIYED(3458) for the Respondent(s) No. 1
MR. L. B. DABHI, APP for the Respondent(s) No. 1
=============================================

  CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                              Date : 09/03/2021

                                ORAL ORDER

Arguments concluded. Both the parties are to submit short submissions and briefs. For dictation of judgment / order, S.O. to 18032021.

(A.Y. KOGJE, J) PARESH SOMPURA

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