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National Insurance Company Ltd vs Asrafbhai Yusufbhai Shaikh
2021 Latest Caselaw 3982 Guj

Citation : 2021 Latest Caselaw 3982 Guj
Judgement Date : 9 March, 2021

Gujarat High Court
National Insurance Company Ltd vs Asrafbhai Yusufbhai Shaikh on 9 March, 2021
Bench: Mr. Justice R.M.Chhaya, Mr. Justice R.P.Dholaria
         C/FA/1050/2021                                      ORDER



         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/FIRST APPEAL NO. 1050 of 2021
                               With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                 In R/FIRST APPEAL NO. 1050 of 2021
                               With
                  R/FIRST APPEAL NO. 1051 of 2021
                               With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                 In R/FIRST APPEAL NO. 1051 of 2021
                               With
                  R/FIRST APPEAL NO. 1052 of 2021
                               With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                 In R/FIRST APPEAL NO. 1052 of 2021
                               With
                  R/FIRST APPEAL NO. 1053 of 2021
                               With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                 In R/FIRST APPEAL NO. 1053 of 2021
                               With
                  R/FIRST APPEAL NO. 1054 of 2021
                               With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                 In R/FIRST APPEAL NO. 1054 of 2021
                               With
                  R/FIRST APPEAL NO. 1055 of 2021
                               With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                 In R/FIRST APPEAL NO. 1055 of 2021
                               With
                  R/FIRST APPEAL NO. 1056 of 2021
                               With
            CIVIL APPLICATION (FOR STAY) NO. 1 of 2021
                 In R/FIRST APPEAL NO. 1056 of 2021
==========================================================
                  NATIONAL INSURANCE COMPANY LTD
                               Versus
                    ASRAFBHAI YUSUFBHAI SHAIKH
==========================================================
Appearance:
MR VIBHUTI NANAVATI(513) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4,5,6,7,8
==========================================================



                               Page 1 of 2

                                                      Downloaded on : Thu Oct 07 21:01:22 IST 2021
         C/FA/1050/2021                                      ORDER




 CORAM: HONOURABLE MR. JUSTICE R.M.CHHAYA
        and
        HONOURABLE MR. JUSTICE R.P.DHOLARIA

                      Date : 09/03/2021
                    COMMON ORAL ORDER

(PER : HONOURABLE MR. JUSTICE R.M.CHHAYA)

Order in First Appeal:

ADMIT. To be heard with First Appeal no.2370 of 2020.

Order in Civil Application:

Rule returnable on 15.4.2021. The impugned judgment and orders are stayed on condition that the applicants shall deposit the awarded amount within a period of four weeks from today.

(R.M.CHHAYA, J)

(R.P.DHOLARIA, J) MRP

 
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