Niyamatkhan Mannan Ahmadzai vs State Of Gujarat
2021 Latest Caselaw 3954 Guj

          R/CR.MA/872/2020                                            ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 872 of 2020

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                     NIYAMATKHAN MANNAN AHMADZAI
                                 Versus
                           STATE OF GUJARAT
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Appearance:
MR.N.D.NANAVATY, SENIOR ADVOCATE FOR NANAVATY
ADVOCATES(1373) for the Applicant(s) No. 1
MR H K PATEL, APP (2) for the Respondent(s) No. 1
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 CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                                  Date : 08/03/2021

                                     ORAL ORDER

Arguments concluded. As during the course of arguments, both the parties have referred to various documents, hence, it will be open for the parties to supply hard copies of these documents to the Court Master, as the same are not on record. The said documents to be provided on or before 10.03.2021.

The matter is kept for dictation of judgment on 22.03.2021.

(A.Y. KOGJE, J) GIRISH