M/S Sms Infrastructure Limited vs Gujarat State Road Development ...
2021 Latest Caselaw 3877 Guj

             C/IAAP/42/2020                                     ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/PETN. UNDER ARBITRATION ACT NO. 42 of 2020

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                   M/S SMS INFRASTRUCTURE LIMITED
                                Versus
            GUJARAT STATE ROAD DEVELOPMENT CORPORATION
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Appearance:
PARAS K SUKHWANI(8284) for the Petitioner(s) No. 1
MR SIRAJ R GORI(2298) for the Respondent(s) No. 1
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 CORAM: HONOURABLE MS. JUSTICE BELA M. TRIVEDI

                                    Date : 05/03/2021

                                     ORAL ORDER

Arguments are concluded. Judgment is reserved.

Sd/­ (BELA M. TRIVEDI, J) Caroline