Brijesh Bhurabhai Solanki vs Gujarat Ayurvedic University
2021 Latest Caselaw 3738 Guj

     C/SCA/9810/2019                                                  ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO.             9810 of 2019

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                        BRIJESH BHURABHAI SOLANKI
                                  Versus
                       GUJARAT AYURVEDIC UNIVERSITY
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Appearance:
MR UT MISHRA(3605) for the Petitioner(s) No. 1
MR DG SHUKLA(1998) for the Respondent(s) No. 1
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 CORAM: HONOURABLE MR. JUSTICE A.G.URAIZEE

                            Date : 03/03 / 2 0 2 1

                               ORAL ORDER

Mr. D.G. Shukla, learned advocate for the respondent

seeks time to file brief point of argument along with the

judgment.

S.O. to 10.03.2021.

Registry is directed to accept brief point of argument

along with judgment as and when they are filed by learned

advocate for the respondent.

(A.G.URAIZEE, J) SURESH SOLANKI