Heirs Of Chaudhary Hathabhai ... vs Deputy Collector
2021 Latest Caselaw 3678 Guj

                C/FA/949/2021                             ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/FIRST APPEAL NO. 949 of 2021
                            With
               R/FIRST APPEAL NO. 950 of 2021
===================================
  HEIRS OF CHAUDHARY HATHABHAI MULJIBHAI CHAUDHARY
                     ABHERAJ HATHABHAI
                            Versus
                      DEPUTY COLLECTOR
===================================
Appearance:
MR AV PRAJAPATI(672) for the Appellant(s) No. 1
for the Respondent(s) No. 2
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for
the Respondent(s) No. 1
===================================

CORAM: HONOURABLE MR. JUSTICE UMESH A. TRIVEDI

                                Date : 02/03/2021

                                  ORAL ORDER

Heard Shri A.V. Prajapati, learned advocate for the appellants.

It is submitted that arising out of the common judgment and award other group of Appeals, being First Appeal Nos.1060 to 1070 of 2020, have already been admitted vide order dated 02.03.2020. Hence, ADMIT.

To be heard with First Appeal No.1060 to 1070 of 2020.

(UMESH A. TRIVEDI, J.)

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