Anoli Polymers Private Limited vs Ineos Styrolution India Limited
2021 Latest Caselaw 3629 Guj

           C/SCA/15670/2018                                        ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 15670 of 2018

                                  With
               R/SPECIAL CIVIL APPLICATION NO. 846 of 2019
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               ANOLI POLYMERS PRIVATE LIMITED & 2 other(s)
                               Versus
                   INEOS STYROLUTION INDIA LIMITED
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Appearance:
SHIVANI RAJPUROHIT(5377) for the Petitioner(s) No. 1,2,3
MR SP MAJMUDAR(3456) for the Respondent(s) No. 1
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 CORAM: HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE A.C. RAO

                                 Date : 01/03/2021

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

Learned advocate Mr.Rahul Barot in Special Civil Application No.15670 of 2018 prays for time whereas learned advocate Mr.Majmudar in his cross Special Civil Application No.846 of 2019 wants to file judgments. At the joint request of both the sides, stand over to 22.3.2021.

(N.V.ANJARIA, J)

(A. C. RAO, J) Manshi