Nilesh Malsi Maheshwari vs State Of Gujarat
2021 Latest Caselaw 3624 Guj

           C/CA/2373/2020                                         ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/CIVIL APPLICATION NO. 2373 of 2020
            In F/LETTERS PATENT APPEAL NO. 16608 of 2020

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                            NILESH MALSI MAHESHWARI
                                      Versus
                                STATE OF GUJARAT
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Appearance:
MS ASHLESHA M PATEL(6127) for the Applicant(s) No.
1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,25,26,27,28,29,3,30,31,32,33,34,
35,36,37,4,5,6,7,8,9
MR HS MUNSHAW(495) for the Respondent(s) No. 3,5
NOTICE SERVED(4) for the Respondent(s) No. 1,2,6
NOTICE UNSERVED(8) for the Respondent(s) No. 4
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  CORAM: HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH
         and
         HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                         Date : 01/03/2021
                          ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. JUSTICE VIKRAM NATH)

Let this matter be listed after the judgment in

Letters Patent Appeal No.587 of 2018 is delivered.

(VIKRAM NATH, CJ)

(BHARGAV D. KARIA, J) GAURAV J THAKER