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M/S Priya Blue Industries Pvt. Ltd vs Union Of India
2021 Latest Caselaw 3623 Guj

Citation : 2021 Latest Caselaw 3623 Guj
Judgement Date : 1 March, 2021

Gujarat High Court
M/S Priya Blue Industries Pvt. Ltd vs Union Of India on 1 March, 2021
Bench: Sonia Gokani, Gita Gopi
               C/SCA/15393/2019                              ORDER




                IN THEHIGHCOURTOF GUJARATAT AHMEDABAD
                 R/SPECIALCIVILAPPLICATIONNO. 15393of 2019
==========================================================
                        M/SPRIYABLUEINDUSTRIESPVT. LTD
                                    Versus
                                UNIONOF INDIA
==========================================================
Appearance:
MRARPITP PATEL(5497)for the Petitioner(s)No. 1
MRMUKESHA PATEL(636)for the Petitioner(s)No. 1
MRDHAVALD VYAS(3225)for the Respondent(s)No. 4
SERVEDBY RPAD (N)(6) for the Respondent(s)No. 1,2,3,5,6
==========================================================

 CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MS. JUSTICE GITA GOPI

                             Date: 01/03/2021
                              ORALORDER

(PER: HONOURABLEMS. JUSTICESONIAGOKANI)

Learned advocate, Mr.Mukesh Patel needs to

place on record some of the judgments, which the

Office shall receive and the copies of the same

be given to the learned advocate, Mr.Dhaval Vyas

appearing for respondent No.4.

Let the matter appear on 09.03.2021.

(MSSONIAGOKANI,J)

(MSGITAGOPI,J) M.M.MIRZA

 
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