Rajesh Kumar Balak Ram Chandrakar vs Information And Library Network ...
2021 Latest Caselaw 7005 Guj

        C/SCA/2720/2013                                   ORDER DATED: 25/06/2021




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 2720 of 2013

================================================================
               RAJESH KUMAR BALAK RAM CHANDRAKAR
                              Versus
        INFORMATION AND LIBRARY NETWORK CENTRE (INFLIBNET)
================================================================
Appearance:
PRATEEK S BHATIA(8629) for the Petitioner(s) No. 1
MOSON LE EXPARTS(11071) for the Respondent(s) No. 1
MR AKSHAT KHARE FOR MRS SUMAN KHARE(2226) for the
Respondent(s) No. 1
================================================================

  CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                                    Date : 25/06/2021

                                     ORAL ORDER

Heard learned advocate Mr.Anand Sharma for learned advocate Mr.Prateek Bhatia for the petitioner and learned advocate Mr.Akshat Khare for learned advocate Mrs.Suman Khare for the respondent through video conference.

Arguments are concluded.

Reserved for judgment.

(BHARGAV D. KARIA, J) PALAK