Heirs And Legal ... vs Abbasmiya Sadrumiya Malek
2021 Latest Caselaw 7004 Guj

     C/SCA/19816/2006                                 ORDER DATED: 25/06/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 19816 of 2006
                                 With
             R/SPECIAL CIVIL APPLICATION NO. 17277 of 2019
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HEIRS AND LEGAL REPRESENTATIVENATHUMIYA AMUMIYA BELIM & 5
                         other(s)
                         Versus
           ABBASMIYA SADRUMIYA MALEK & 2 other(s)
==========================================================
Appearance:
MR RR VAKIL(964) for the Petitioner(s) No. 1,2,3,4,5,6
MS JIRGA JHAVERI, ASST. GOVERNMENT PLEADER(1) for the
Respondent(s) No. 3
MR JITENDRA M PATEL(620) for the Respondent(s) No. 1
RULE SERVED(64) for the Respondent(s) No. 2
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  CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI
                   Date : 25/06/2021
                    ORAL ORDER

1. Learned advocate Mr. Vakil appearing for the petitioners

has shared the decisions that he seeks to rely upon.

2. Learned advocate Mr. J.M.Patel appearing for the

respondent no.1 and learned Assistant Government Pleader

Ms. Jhaveri appearing for respondent no.3 would require

necessary instructions.

3. Any other judgments either side needs to rely upon, the

same be shared with their opponents. Matters are

peremptorily fixed on 01.07.2021.

(SONIA GOKANI, J) Bhoomi