Parshottamdas Lallubhai Patel vs State Of Gujarat ...
2021 Latest Caselaw 6927 Guj

         C/SCA/135/2006                            ORDER DATED: 24/06/2021




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 R/SPECIAL CIVIL APPLICATION NO. 135 of 2006

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              PARSHOTTAMDAS LALLUBHAI PATEL & 1 other(s)
                               Versus
         STATE OF GUJARAT THRO.VILASINIRAMCHANDRAN I.A.S OR
                       SUCCESSOR & 3 other(s)
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Appearance:
MR BM MANGUKIYA(437) for the Petitioner(s) No. 1,1.1,1.2,1.3,1.4,1.5,2
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1
MR MEHUL H RATHOD(701) for the Respondent(s) No. 4
RULE SERVED(64) for the Respondent(s) No. 2,3
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  CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI

                               Date : 24/06/2021

                                ORAL ORDER

1. Thrice the matter was called out, however, learned

advocate Mr. B.M.Mangukiya did not remain present.

2. In wake of the oral judgment of this Court (Coram:- Mr.

M.R.Shah, J. his Lordship then was) dated 05.05.2006, the

matter is being posted tomorrow i.e. on 25.06.2021.

3. Learned Assistant Government Pleader Ms. Jhaveri make

take necessary instruction.

(SONIA GOKANI, J) Bhoomi