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Waghela Jayaben Govindbhai vs State Of Gujarat
2021 Latest Caselaw 6153 Guj

Citation : 2021 Latest Caselaw 6153 Guj
Judgement Date : 16 June, 2021

Gujarat High Court
Waghela Jayaben Govindbhai vs State Of Gujarat on 16 June, 2021
Bench: Bhargav D. Karia
     C/SCA/9022/2017                                  ORDER DATED: 16/06/2021



        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
          R/SPECIAL CIVIL APPLICATION NO. 9022 of 2017
==========================================================
            WAGHELA JAYABEN GOVINDBHAI & 2 other(s)
                             Versus
                 STATE OF GUJARAT & 5 other(s)
==========================================================
Appearance:
MR KB PUJARA(680) for the Petitioner(s) No. 1,2,3
MR JAYNEEL PARIKH, ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
ADVOCATE NOTICE SERVED(81) for the Respondent(s) No. 3
MR HS MUNSHAW(495) for the Respondent(s) No. 7
NOTICE SERVED BY DS(5) for the Respondent(s) No. 1,2,4,5,6
==========================================================
  CORAM:                  HONOURABLE MR. JUSTICE BHARGAV D. KARIA
                                         Date : 16/06/2021
                                          ORAL ORDER

1. Heard, learned Advocate, Mr. K.B. Pujara, for the petitioners, learned Advocate, Mr. H.S. Munshaw, for Respondent No.7 and learned AGP, Mr. Jayneel Parikh, for Respondent Nos. 1, 2, 4, 5 and 6 through video conference.

2. Learned Advocate, Mr. Munshaw, at the outset, submitted that the facts of the present petition are, more or less, similar to the facts in Special Civil Application No. 6243 of 2008 and Special Civil Application No. 15163 of 2010, which have already been heard finally, by this Court on 15.06.2021. He, further, submitted that the aforesaid two matters are kept for diction of judgment on 28.06.2021, at 02:30 p.m., and therefore, he made a request to list this matter along with the aforesaid two matters.

3. In above view of the matter, let this matter be also listed for dictation of judgment, along with Special Civil Application No. 6243 of 2008 and Special Civil Application No. 15163 of 2010, on 28th June, 2021, at 02:30 p.m..,

(BHARGAV D. KARIA, J) UMESH/-

 
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