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Legal Heirs And Reps Of Ratnabhai ... vs Rasilaben Narsibhai Ramani
2021 Latest Caselaw 5882 Guj

Citation : 2021 Latest Caselaw 5882 Guj
Judgement Date : 11 June, 2021

Gujarat High Court
Legal Heirs And Reps Of Ratnabhai ... vs Rasilaben Narsibhai Ramani on 11 June, 2021
Bench: A.G.Uraizee
        C/SCA/6139/2021                              ORDER DATED: 11/06/2021



        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
          R/SPECIAL CIVIL APPLICATION NO. 6139 of 2021
===========================================================
    LEGAL HEIRS AND REPS OF RATNABHAI NARSIBHAI RAMANI
                             Versus
                 RASILABEN NARSIBHAI RAMANI
================================================================
Appearance:
MR PRATIK Y JASANI(5325) for the Petitioner(s) No. 1,1.1,1.2,1.3,1.4,2,3
for the Respondent(s) No. 1,2,3
================================================================
 CORAM: HONOURABLE MR. JUSTICE A.G.URAIZEE

                                Date : 11/06/2021
                                 ORAL ORDER

Heard Mr. Pratik Jasani, learned advocate for the petitioners.

Mr. Jasani, learned advocate after arguing the matter seeks time to site judgments.

Hence, S.O. to 22nd June, 2021.

(A.G.URAIZEE, J)

Manoj

 
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