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Chintan Mukeshbhai Gadhiya vs State Of Gujarat
2021 Latest Caselaw 9952 Guj

Citation : 2021 Latest Caselaw 9952 Guj
Judgement Date : 29 July, 2021

Gujarat High Court
Chintan Mukeshbhai Gadhiya vs State Of Gujarat on 29 July, 2021
Bench: Paresh Upadhyay
     R/SCR.A/3649/2021                               ORDER DATED: 29/07/2021




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CRIMINAL APPLICATION NO. 3649 of 2021

==========================================================
                         CHINTAN MUKESHBHAI GADHIYA
                                    Versus
                              STATE OF GUJARAT
==========================================================
Appearance:
MR PRAVIN GONDALIYA(1974) for the Applicant(s) No. 1
MR HARDIK SONI, APP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY

                               Date : 29/07/2021

                                ORAL ORDER

1. Heard learned advocates.

2. Arguments are concluded. Judgment/ order is reserved.

(PARESH UPADHYAY, J) SALIM/66

 
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