Ramsangbhai Samjibhai Chunara vs Hansrajbhai Ravjibhai Kadiwar
2021 Latest Caselaw 9947 Guj

     C/SCA/16776/2014                               ORDER DATED: 29/07/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 16776 of 2014

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                        RAMSANGBHAI SAMJIBHAI CHUNARA
                                    Versus
                         HANSRAJBHAI RAVJIBHAI KADIWAR
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Appearance:
JAIVIK UDAY BHATT(7319) for the Petitioner(s) No. 1
MILAN R MARUTI(7338) for the Petitioner(s) No. 1
MR PM LAKHANI(1326) for the Petitioner(s) No. 1
MRS R P LAKHANI(3811) for the Petitioner(s) No. 1
MR SP MAJMUDAR(3456) for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE

                                Date : 29/07/2021

                                 ORAL ORDER

Heard Mr. P.M. Lakhani, learned advocate for the

petitioner and Mr. Jamshed Kavina, learned advocate for

Mr. S.P. Majmudar, learned advocate for the respondent.

Mr. Lakhani, learned advocate for the petitioner

seeks time to cite judgment.

S.O. to 11.8.2021.

Registry to accept the judgment.

(A.G.URAIZEE, J) SURESH SOLANKI