Usman Ismail Asmal (Nana) vs Khatija Wd/O Yakub Ahmed Husen ...
2021 Latest Caselaw 9788 Guj

      C/LPA/541/2018                                ORDER DATED: 28/07/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/LETTERS PATENT APPEAL NO. 541 of 2018

            In R/SPECIAL CIVIL APPLICATION NO. 13169 of 2014

                                    With
                 CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                In R/LETTERS PATENT APPEAL NO. 541 of 2018
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                    USMAN ISMAIL ASMAL (NANA)
                             Versus
         KHATIJA WD/O YAKUB AHMED HUSEN AMRA & 6 other(s)
==========================================================
Appearance:
MR NIRAV C THAKKAR(2206) for the Appellant(s) No. 1
GOVERNMENT PLEADER(1) for the Respondent(s) No. 2,3,4,5,6
MR JAYRAJ CHAUHAN(2966) for the Respondent(s) No. 7
MR JITENDRA M PATEL(620) for the Respondent(s) No. 1
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  CORAM:HONOURABLE MR. JUSTICE J.B.PARDIWALA
        and
        HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

                            Date : 28/07/2021

                      ORAL ORDER

(PER : HONOURABLE MR. JUSTICE J.B.PARDIWALA)

Arguments concluded. Judgment CAV.

(J. B. PARDIWALA, J)

(VAIBHAVI D. NANAVATI,J) A. B. VAGHELA