Devrajbhai Valabhai Charan vs State Of Gujarat
2021 Latest Caselaw 7586 Guj

      C/SCA/3777/2008                              ORDER DATED: 02/07/2021




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 3777 of 2008

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                 DEVRAJBHAI VALABHAI CHARAN & 4 other(s)
                                Versus
                     STATE OF GUJARAT & 2 other(s)
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Appearance:
LD.SR.ADV. MR DHAVAL D VYAS(3225) for the Petitioner(s) No. 1,2,3,4,5
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1
MR DEVANG VYAS(2794) for the Respondent(s) No. 2,3
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  CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI

                             Date : 02/07/2021

                              ORAL ORDER

Today, the matter has been kept for the dictation of

the judgment.

Learned advocate, learned senior advocate,

Mr.D.D.Vyas has made a request that he be permitted to

further address the Court for some time.

Acceding to his request, the matter is posted on

09.07.2021.

(SONIA GOKANI, J) M.M.MIRZA