General Manager, Ongc vs Lh Of Baldevbhai Amthabhai Patel
2021 Latest Caselaw 944 Guj

           C/FA/2500/2020                                   ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/FIRST APPEAL NO. 2500 of 2020

                                 With
              CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                   In R/FIRST APPEAL NO. 2500 of 2020
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                    GENERAL MANAGER, ONGC
                             Versus
           LH OF BALDEVBHAI AMTHABHAI PATEL & 1 other(s)
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Appearance:
MR RITURAJ M MEENA(3224) for the Appellant(s) No. 1
for the Defendant(s) No. 1,1.1,1.2,1.3,1.4,1.5,2
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 CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV

                               Date : 20/01/2021

                                ORAL ORDER

ORDER IN FIRST APPEAL

Notice returnable on 5.2.2021.

ORDER IN CIVIL APPLICATION

Rule returnable on 26.2.2021. The impugned judgment and award is stayed on condition that the applicant shall deposit entire awarded amount with proportionate cost and interest before the learned reference Court on or before the returnable date. The learned Court shall not disburse the amount without prior order of this Court.

(BIREN VAISHNAV, J) DIVYA