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Vimal Dairy Limited vs Gujarat Tea Depot Company
2021 Latest Caselaw 633 Guj

Citation : 2021 Latest Caselaw 633 Guj
Judgement Date : 18 January, 2021

Gujarat High Court
Vimal Dairy Limited vs Gujarat Tea Depot Company on 18 January, 2021
Bench: Ashokkumar C. Joshi
              C/AO/2/2021                                      ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     R/APPEAL FROM ORDER NO. 2 of 2021

                                  With
                CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
                   In R/APPEAL FROM ORDER NO. 2 of 2021
==========================================================
                                VIMAL DAIRY LIMITED
                                       Versus
                            GUJARAT TEA DEPOT COMPANY
==========================================================
Appearance:
MR MEHUL SHARAD SHAH(773) for the Appellant(s) No. 1
MR JATIN Y TRIVEDI(2616) for the Respondent(s) No. 1,2
MR YJ TRIVEDI(948) for the Respondent(s) No. 1,2
==========================================================

 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                  Date : 18/01/2021

                                   ORAL ORDER

Heard learned advocate Mr. Mehul Sharad Shah for the

appellant and learned Senior advocate Mr. Kamal Trivedi for the

respondents through video conference.

To be listed on top of the board, stand over to 25.01.2021.

Registry to accept the citations/judgments as provided by

learned advocate and place on record.

(DR. ASHOKKUMAR C. JOSHI,J) Radhika

 
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