Executive Engineer vs Patel Ravjibhai Vaghjibhai
2021 Latest Caselaw 632 Guj

          C/FA/1962/2020                                  IA ORDER



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
               In R/FIRST APPEAL NO. 1962 of 2020
                             With
          CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
               In R/FIRST APPEAL NO. 1963 of 2020
                             With
          CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
               In R/FIRST APPEAL NO. 1964 of 2020
                             With
          CIVIL APPLICATION (FOR STAY) NO. 1 of 2020
               In R/FIRST APPEAL NO. 1965 of 2020
==========================================================

SPECIAL LAND ACQUISITION OFFICER, EXECUTIVE ENGINEER Versus AMBALAL CHATURBHAI PATEL ========================================================== Appearance:

for the PETITIONER(s) No. MR RD DAVE for the PETITIONER(s) No. UNSERVED EXPIRED (N) for the RESPONDENT(s) No. ==========================================================

CORAM: HONOURABLE MR. JUSTICE R.M.CHHAYA and HONOURABLE MR. JUSTICE R.P.DHOLARIA

Date : 18/01/2021

IA ORDER (PER : HONOURABLE MR. JUSTICE R.M.CHHAYA)

The appellant shall file amended copy of the memo as well as the judgment. The same may be taken on record. S.O. to 11.02.2021.

(R.M.CHHAYA, J)

(R.P.DHOLARIA, J) BIJOY B. PILLAI