Surat District Co. Op. Milk ... vs Ghanshyambhai Popatbhai Patel
2021 Latest Caselaw 504 Guj

        C/SCA/7432/2018                                    ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          R/SPECIAL CIVIL APPLICATION NO. 7432 of 2018

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      SURAT DISTRICT CO. OP. MILK PRODUCTS UNION LIMITED
                             Versus
               GHANSHYAMBHAI POPATBHAI PATEL
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Appearance:
MR DG CHAUHAN(218) for the Petitioner(s) No. 1
RONAK D CHAUHAN(7709) for the Petitioner(s) No. 1
MR P C CHAUDHARI(5770) for the Respondent(s) No. 1
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 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                          Date : 13/01/2021

                           ORAL ORDER

Mr. P. C. Chaudhari, learned advocate for the petitioner submits that he is relying upon certain judgments. He states that he wants to place on record said judgments.

Registry is directed to accept compilation of judgments that Mr. P. C. Chaudhari, learned advocate may tender.

Stand over to 23/02/2021.

(NIRZAR S. DESAI,J) ila