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Shakuntalaben D/O Bhagwandas ... vs Chunilal Dhulabhai Patel ...
2021 Latest Caselaw 502 Guj

Citation : 2021 Latest Caselaw 502 Guj
Judgement Date : 13 January, 2021

Gujarat High Court
Shakuntalaben D/O Bhagwandas ... vs Chunilal Dhulabhai Patel ... on 13 January, 2021
Bench: Ashokkumar C. Joshi
             C/SCA/6535/2020                                        ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 6535 of 2020

==========================================================
         SHAKUNTALABEN D/O BHAGWANDAS VYANKATDAS AND W/O
                     SURENDRALAL NARHARIDAS
                              Versus
                CHUNILAL DHULABHAI PATEL (EXPIRED)
==========================================================
Appearance:
MR AMIT N PATEL(2749) for the Petitioner(s) No. 1
for the Respondent(s) No. 1,2,3
MR PUSHPADATTA VYAS(1296) for the Respondent(s) No. 4,5
==========================================================

 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                 Date : 13/01/2021

                                   ORAL ORDER

At the request made by the learned Advocates for the respective parties, the matter is adjourend to enable them to produce on record some citations / judgments.

S.O. to 4.2.2021. Registry to accept the citations / judgments from the learned Advocates for the respective parties and place on record.

(DR. ASHOKKUMAR C. JOSHI,J) J.N. W

 
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