Arif Gulambhai Mir vs State Of Gujarat
2021 Latest Caselaw 418 Guj

         R/CR.RA/22/2021                                 ORDER



         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/CRIMINAL REVISION APPLICATION NO. 22 of 2021
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                     ARIF GULAMBHAI MIR
                            Versus
                      STATE OF GUJARAT
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Appearance:
MR KRUNAL L SHAHI(6519) for the Applicant(s) No. 1
MR PRANAV TRIVEDI, APP (2) for the Respondent(s) No. 1
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 CORAM: HONOURABLE MR. JUSTICE S.H.VORA

                           Date : 12/01/2021

                            ORAL ORDER

It is reported at bar that judgment and order of enhancement of sentence has been stayed by the Co-ordinate Bench as per order dated 26.10.2020 passed in Criminal Appeal No.922 of 2020.

In view of such position, no further order is required to be passed in present Revision Application at this stage.

Present Revision Application to be heard along with Criminal Appeal No.922 of 2020.

(S.H.VORA, J) SATISH