Kanubhai Ambalal Patel Through ... vs Vadodara Mahanagar Palika
2021 Latest Caselaw 39 Guj

                C/SCA/13/2021                                         ORDER




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   R/SPECIAL CIVIL APPLICATION NO. 13 of 2021

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    KANUBHAI AMBALAL PATEL THROUGH PRAKASHBHAI KANUBHAI
                            PATEL
                            Versus
                VADODARA MAHANAGAR PALIKA
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Appearance:
SHAILESH R THAKORE(9310) for the Petitioner(s) No. 1,2,3,4,5,6,7
for the Respondent(s) No. 1,2,3
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 CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                                 Date : 04/01/2021
                                  ORAL ORDER

Heard learned advocate Ms. Pooja Ashar for learned advocate Mr. Shailesh Thakore for the petitioners through video conference.

Learned advocate Ms. Ahsar prays for time to place on record the judgments to be relied upon by her.

Stand over to 11th January, 2021.

(BHARGAV D. KARIA, J) JYOTI V. JANI