Hetal Niravkumar Gajjar D/O ... vs Nirav Jayantilal Gajjar
2021 Latest Caselaw 358 Guj

             C/MCA/775/2020                                         ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  R/MISC. CIVIL APPLICATION NO. 775 of 2020

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         HETAL NIRAVKUMAR GAJJAR D/O RAMNIKBHAI GIRDHARBHAI
                              VANODIY
                               Versus
                      NIRAV JAYANTILAL GAJJAR
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Appearance:
MR AB GATESHANIYA(3766) for the Applicant(s) No. 1
NOTICE SERVED(4) for the Opponent(s) No. 1
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                  Date : 11/01/2021

                                   ORAL ORDER

Learned Advocate for the Respondent could not be connected though the link is sent.

Learned Advocate for the Applicant Mr. A.B.Gateshaniya for the Applicant is present. He has submitted that he desires to produce on record relevant judgments / citations.

Permission is granted. The matter is stand over to 2.2.2021. Registry to accept the judgments / citations from learned Advocate for the Applicant and place on record.

(DR. ASHOKKUMAR C. JOSHI,J) J.N. W