Legal Heirs Of Decd. Kesharisinh ... vs Gopalsinh Ramsinh Gohil
2021 Latest Caselaw 357 Guj

Citation : 2021 Latest Caselaw 357 Guj
Judgement Date : 11 January, 2021

Gujarat High Court

Legal Heirs Of Decd. Kesharisinh ... vs Gopalsinh Ramsinh Gohil on 11 January, 2021

Bench: Ashokkumar C. Joshi

         C/SCA/4493/2020                                     ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           R/SPECIAL CIVIL APPLICATION NO. 4493 of 2020

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      LEGAL HEIRS OF DECD. KESHARISINH MOHANSINH GOHIL
                            Versus
                  GOPALSINH RAMSINH GOHIL
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Appearance:
MR SP MAJMUDAR(3456) for the Petitioner(s) No. 1,1.1,1.1.1,2,3,4,5
DS AFF.NOT FILED (R)(71) for the Respondent(s) No. 1,2,3,4,5,6,7,9
MR PARTHIV B SHAH(2678) for the Respondent(s) No. 8
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                            Date : 11/01/2021

                             ORAL ORDER

This matter is taken up through video conference.

With the consent of both sides, matter is adjourned to 25.02.2021.

On 18.02.2020, this Court [Coram: Hon'ble Mr. Justice R. P. Dholaria] has passed order that the trial Court shall not deliver the judgment till returnable date.

Same relief be continued till next date.

(DR. ASHOKKUMAR C. JOSHI,J) prk