Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Deputy Chief Engineer (Corn) G.P. vs Pratapji Samji Dabhi
2021 Latest Caselaw 337 Guj

Citation : 2021 Latest Caselaw 337 Guj
Judgement Date : 11 January, 2021

Gujarat High Court
Deputy Chief Engineer (Corn) G.P. vs Pratapji Samji Dabhi on 11 January, 2021
Bench: N.V.Anjaria, A.S. Supehia
       C/FA/2917/2018                            ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                 R/FIRST APPEAL NO. 2917 of 2018
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                In R/FIRST APPEAL NO. 2917 of 2018
                               With
CIVIL APPLICATION (FOR PRODUCTION OF ADDITIONAL EVIDENCES)
                           NO. 1 of 2020
                In R/FIRST APPEAL NO. 2917 of 2018
                               With
                 R/FIRST APPEAL NO. 2919 of 2018
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                In R/FIRST APPEAL NO. 2919 of 2018
                               With
                 R/FIRST APPEAL NO. 2920 of 2018
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                In R/FIRST APPEAL NO. 2920 of 2018
                               With
                 R/FIRST APPEAL NO. 2922 of 2018
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                In R/FIRST APPEAL NO. 2922 of 2018
                               With
                 R/FIRST APPEAL NO. 2924 of 2018
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                In R/FIRST APPEAL NO. 2924 of 2018
                               With
                 R/FIRST APPEAL NO. 2930 of 2018
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                In R/FIRST APPEAL NO. 2930 of 2018
                               With
                 R/FIRST APPEAL NO. 2931 of 2018
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                In R/FIRST APPEAL NO. 2931 of 2018
                               With
                 R/FIRST APPEAL NO. 2935 of 2018
                               With
           CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                In R/FIRST APPEAL NO. 2935 of 2018


                         Page 1 of 2

                                          Downloaded on : Tue Jan 12 21:22:41 IST 2021
              C/FA/2917/2018                                  ORDER



                                   With
                      R/FIRST APPEAL NO. 2936 of 2018
                                   With
                CIVIL APPLICATION (FOR STAY) NO. 1 of 2018
                     In R/FIRST APPEAL NO. 2936 of 2018
==========================================================
                     DEPUTY CHIEF ENGINEER (CORN) G.P.
                                   Versus
                       PRATAPJI SAMJI DABHI & 1 other(s)
==========================================================
Appearance:
MS ARCHANA U AMIN(2462) for the Appellant(s) No. 1
MR YATIN SONI(868) for the Defendant(s) No. 1.1,1.2,1.3,1.4
NOTICE SERVED(4) for the Defendant(s) No. 2
UNSERVED EXPIRED (N)(9) for the Defendant(s) No. 1
YASHASHVI Y SONI(9892) for the Defendant(s) No. 1.1,1.2,1.3,1.4
==========================================================

 CORAM: HONOURABLE MR. JUSTICE N.V.ANJARIA
        and
        HONOURABLE MR. JUSTICE A.S. SUPEHIA

                               Date : 11/01/2021

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

It was stated before us by learned advocates appearing for the parties that the First Appeal No. 2915 of 2018 to First Appeal No. 2946 of 2018 are cognate appeals arising from the judgment of the Reference Court which are required to be listed together with the captioned appeals to be considered simultaneously for further orders.

Accordingly, the Registry shall list the aforementioned First Appeal No. 2915 of 2018 to First Appeal No. 2946 of 2018 including the captioned Appeals, on 10.2.2021.

(N.V.ANJARIA, J)

(A. S. SUPEHIA, J) C.M. JOSHI

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter