Narendrakumar Hiralal Parekh vs Ocean Food Pvt. Ltd.
2021 Latest Caselaw 1387 Guj

          C/SCA/14672/2017                                      ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            R/SPECIAL CIVIL APPLICATION NO. 14672 of 2017

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                    NARENDRAKUMAR HIRALAL PAREKH
                                Versus
                     OCEAN FOOD PVT. LTD. & 1 other(s)
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Appearance:
MR P P MAJMUDAR(5284) for the Petitioner(s) No. 1
DELETED(20) for the Respondent(s) No. 2
MR PARESH M DARJI(3700) for the Respondent(s) No. 1
MR. NEHAL N SHAH(7096) for the Respondent(s) No. 1
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 CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                                 Date : 29/01/2021

                                  ORAL ORDER

Learned Advocate appearing on behalf of learned Advocate Mr. P.P.Majmudar, learned Advocate for the Petitioner has requested for time with the consent of the other side.

S.O. to 5.3.2021.

Registry to accept the relevant citations / judgments from learned Advocate for the petitioner and place on record.

(A. C. JOSHI,J) J.N.W