Citation : 2021 Latest Caselaw 1333 Guj
Judgement Date : 28 January, 2021
C/SCA/8574/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 8574 of 2020
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VIDHYADEEP CHARITABLE TRUST
Versus
UNION OF INDIA
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Appearance:
MR. DHAVAL DAVE, SENIOR COUNSEL WITH MR JIGAR M PATEL(3841)
for the Petitioner(s) No. 1
MR CJ VIN(978) for the Respondent(s) No. 4
MR DEVANG VYAS(2794) for the Respondent(s) No. 1,2
MR. KM ANTANI(6547) for the Respondent(s) No. 3
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV
Date : 28/01/2021
ORAL ORDER
Arguments concluded, judgment reserved.
(BIREN VAISHNAV, J) BIMAL
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