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Vidhyadeep Charitable Trust vs Union Of India
2021 Latest Caselaw 1332 Guj

Citation : 2021 Latest Caselaw 1332 Guj
Judgement Date : 28 January, 2021

Gujarat High Court
Vidhyadeep Charitable Trust vs Union Of India on 28 January, 2021
Bench: Biren Vaishnav
          C/SCA/498/2020                                 ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 498 of 2020

==========================================================
                     VIDHYADEEP CHARITABLE TRUST
                                Versus
                            UNION OF INDIA
==========================================================
Appearance:
MR. DHAVAL DAVE, SENIOR COUNSEL WITH MR JIGAR M PATEL(3841)
for the Petitioner(s) No. 1
MR CJ VIN(978) for the Respondent(s) No. 4
MR DEVANG VYAS(2794) for the Respondent(s) No. 1
MR YASH N NANAVATY(5626) for the Respondent(s) No. 2
MR. KM ANTANI(6547) for the Respondent(s) No. 3
==========================================================

 CORAM: HONOURABLE MR. JUSTICE BIREN VAISHNAV

                            Date : 28/01/2021

                             ORAL ORDER

Arguments concluded, judgment reserved.

(BIREN VAISHNAV, J) BIMAL

 
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