The United India Insurance ... vs Saloni Manish Patel
2021 Latest Caselaw 1239 Guj

          C/FA/205/2021                                     ORDER



         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                    R/FIRST APPEAL NO. 205 of 2021
                                 With
             CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
                   In R/FIRST APPEAL NO. 205 of 2021
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            THE UNITED INDIA INSURANCE COMPANY LTD
                               Versus
                      SALONI MANISH PATEL
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Appearance:
MR MAULIK J SHELAT(2500) for the Appellant(s) No. 1
for the Defendant(s) No. 1,2,3,4
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 CORAM: HONOURABLE MR. JUSTICE R.M.CHHAYA
        and
        HONOURABLE MR. JUSTICE R.P.DHOLARIA
                      Date : 27/01/2021
                       ORAL ORDER

(PER : HONOURABLE MR. JUSTICE R.M.CHHAYA) Order in First Appeal:

Notice returnable on 24.2.2021.

Order in Civil Application:

Notice returnable on 24.2.2021. The impugned judgment and order is stayed on condition that the applicant shall deposit the awarded amount within a period of four weeks from today.

(R.M.CHHAYA, J)

(R.P.DHOLARIA, J) MRP