Citation : 2021 Latest Caselaw 1235 Guj
Judgement Date : 27 January, 2021
C/SCA/54/2021 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 54 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 85 of 2021
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S. T. KARMACHARI UNION THROUGH SHRI G S MAKRANI (WORKMAN)
Versus
DIVISIONAL CONTROLLER, GUJARAT STATE ROAD TRANSPORT
CORPORATION, VADODARA DIVISION
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Appearance:
MR PARESH J BRAHMBHATT(9788) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI
Date : 27/01/2021
ORAL ORDER
Heard learned advocate Mr. Paresh J. Brahmbhatt for the petitioner through video conference.
Learned advocate Mr. Brahmbhatt wants to cite some judgments. According to Mr. Brahmbhatt, today, those judgments are not available with him and therefore, he requests for time.
Stand over to 04.02.2021.
(NIRZAR S. DESAI,J) Pradhyuman
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