State Of Gujarat vs Hitesh @ Manjro Bhimbhai Patel
2021 Latest Caselaw 1234 Guj

Citation : 2021 Latest Caselaw 1234 Guj
Judgement Date : 27 January, 2021

Gujarat High Court

State Of Gujarat vs Hitesh @ Manjro Bhimbhai Patel on 27 January, 2021

Bench: A.J.Desai, A.C. Rao

                    R/CR.MA/1476/2021                                 ORDER




                     IN THEHIGHCOURTOF GUJARATAT AHMEDABAD

                       R/CRIMINALMISC.APPLICATIONNO. 1476of 2021

                             In R/CRIMINALAPPEALNO. 115 of 2021

                                           With
                               R/CRIMINALAPPEALNO. 115 of 2021
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                                     STATEOF GUJARAT
                                          Versus
                               [email protected] MANJROBHIMBHAIPATEL
==========================================================
Appearance:
MS KRINAP CALLA,ADDL.PUBLICPROSECUTOR(2)for the Applicant(s)No. 1
for the Respondent(s)No. 1,2,3
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 CORAM: HONOURABLE MR. JUSTICE A.J.DESAI
        and
        HONOURABLE MR. JUSTICE A.C. RAO

                                          Date: 27/01/2021

                                      ORALORDER

(PER: HONOURABLEMR. JUSTICEA.J.DESAI)

Stand over to 15.03.2021.

Registry is directed to call for the Record & Proceedings of Sessions Case No.189 of 2015 from the court of learned 10th Additional Sessions Judge, Surat, which has been disposed of vide judgment and order dated 09.03.2020, so as to reach this Court by 06.03.2021.

(A.J.DESAI,J)

(A. C. RAO,J)

KAUSHIKD. CHAUHAN