Babubhai Bodabhai Rathva vs Arvindbhai Ramanbhai Damor
2021 Latest Caselaw 1232 Guj

Citation : 2021 Latest Caselaw 1232 Guj
Judgement Date : 27 January, 2021

Gujarat High Court

Babubhai Bodabhai Rathva vs Arvindbhai Ramanbhai Damor on 27 January, 2021

Bench: Vaibhavi D. Nanavati

           C/FA/1169/2020                                     ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/FIRST APPEAL NO. 1169 of 2020
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                 BABUBHAI BODABHAI RATHVA
                           Versus
               ARVINDBHAI RAMANBHAI DAMOR
==========================================================
Appearance:
MR.HIREN M MODI(3732) for the Appellant(s) No. 1,2
for the Defendant(s) No. 1,2
==========================================================

 CORAM: HONOURABLE MS. JUSTICE VAIBHAVI D. NANAVATI

                            Date : 27/01/2021
                             ORAL ORDER

Learned advocate Mr.Hiren Modi relies upon the judgment dated 03.10.2018 passed in First Appeal No.384 of 2016.

Admit.

(VAIBHAVI D. NANAVATI,J) ABHISHEK

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