Citation : 2021 Latest Caselaw 106 Guj
Judgement Date : 5 January, 2021
C/MCA/1050/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/MISC. CIVIL APPLICATION NO. 1050 of 2019
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VAIBHAVI PINKESH SOLANKI
Versus
PINKESH VIJAYKUMAR SOLANKI
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Appearance:
MUHAMMADYUSUF M KHARADI(9509) for the Applicant(s) No. 1
MR GAURAV J DAVE(6665) for the Opponent(s) No. 1
MS KHUSHBU P VYAS(7040) for the Opponent(s) No. 1
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CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI
Date : 05/01/2021
ORAL ORDER
Heard learned Advocates for the respective parties through video conference.
Both the learned Advocates for the respective parties have requested for some accommodation for placing on record some citations / judgments.
Time is granted. S.O. to 22.1.2021. Interim relief granted earlier to continue till then.
Registry to accept the citations / judgments from learned Advocates for both the sides and place on record.
(DR. ASHOKKUMAR C. JOSHI,J) J.N. W
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