Pareshbhai Dalsukhbhai Parmar vs State Of Gujarat
2021 Latest Caselaw 2915 Guj

         R/CR.MA/12558/2020                                     ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/CRIMINAL MISC.APPLICATION NO. 12558 of 2020
                                 With
             R/CRIMINAL MISC.APPLICATION NO. 14781 of 2020
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                     PARESHBHAI DALSUKHBHAI PARMAR
                                  Versus
                            STATE OF GUJARAT
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Appearance:
MR BM MANGUKIYA(437) for the Applicant(s) No. 1
MS BELA A PRAJAPATI(1946) for the Applicant(s) No. 1
SHREY H DAVE(8444) for the Applicant(s) No. 1
MR. H.K. PATEL, APP for the Respondent(s) No. 1
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  CORAM: HONOURABLE MR. JUSTICE A.Y. KOGJE

                              Date : 19/02/2021

                                ORAL ORDER

Arguments concluded. For dictation of judgment / order, S.O. to 02­03­2021. It is open for the parties to supply the respecitve citations.

(A.Y. KOGJE, J) PARESH SOMPURA