Citation : 2021 Latest Caselaw 2625 Guj
Judgement Date : 18 February, 2021
C/SCA/13061/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13061 of 2020
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MAHESHKUMAR KANTILAL DAVE
Versus
THE DEVELOPMENT COMMISSIONER & 2 others
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Appearance:
MR DIPEN DESAI(2481) for the Petitioner(s) No. 1
for the Respondent(s) No. 4,5
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CORAM: HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 18/02/2021
ORAL ORDER
Heard learned advocate Mr. Dipen Desai for the petitioner through video conference.
At the request of learned advocate Mr. Desai to place on record the judgments to be relied upon by him, stand over to 18th March, 2021.
(BHARGAV D. KARIA, J.) AMAR RATHOD...
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