Devtadin Zurai Yadav vs Manager
2021 Latest Caselaw 2515 Guj

C/SCA/10724/2018                               ORDER




 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

  R/SPECIAL CIVIL APPLICATION NO. 10724 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10547 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10548 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10546 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10580 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10579 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10578 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10577 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10554 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10552 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10551 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10550 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10549 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10555 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10553 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10584 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10581 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10587 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10588 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10585 of 2018
                      With
  R/SPECIAL CIVIL APPLICATION NO. 10586 of 2018
                      With


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              C/SCA/10724/2018                                    ORDER



               R/SPECIAL CIVIL APPLICATION NO. 10582 of 2018
==========================================================
                                DEVTADIN ZURAI YADAV
                                       Versus
                                 MANAGER & 2 other(s)
==========================================================
Appearance:
MR PRABHAKAR UPADYAY(1060) for the Petitioner(s) No. 1
MR. K.M. PATEL, SENIOR ADVOCATE ASSISTED BY MR.VARUN
K.PATEL(3802) for the Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 2,3
==========================================================

 CORAM: HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                   Date : 17/02/2021

                                COMMON ORAL ORDER

Heard learned advocate Mr. Prabhakar Upadyay for the petitioner and learned Senior Advocate Mr. K.M. Patel assisted by the learned advocate Mr. Varun K. Patel for the respondent through video conference.

Arguments concluded.

Judgment is reserved.

(NIRZAR S. DESAI,J) Pradhyuman