Aarv Infra Partnership Firm vs Lalitbhai Mavjibhai Makwana
2021 Latest Caselaw 2118 Guj

          C/SCA/12393/2020                               ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

        R/SPECIAL CIVIL APPLICATION NO. 12393 of 2020

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              AARV INFRA PARTNERSHIP FIRM
                           Versus
             LALITBHAI MAVJIBHAI MAKWANA
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Appearance:
MR MOHMEDSAIF HAKIM(5394) for the Petitioner(s) No. 1
MR MD CHAUHAN(1345) for the Respondent(s) No. 1
NOTICE SERVED(4) for the Respondent(s) No. 2,3
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CORAM: HONOURABLE DR. JUSTICE ASHOKKUMAR C. JOSHI

                             Date : 11/02/2021

                               ORAL ORDER

Heard, learned advocate Mr. MTM Hakim for the petitioner through video conference.

Rule, returnable on 1st March 2021.

Registry to accept the judgments/citations as well as the written notes that may be supplied by the learned advocate for the petitioner and place on record.

[ A. C. Joshi, J. ] hiren