Kishorkumar Bansibhai Jadhav vs District Education Officer, ...
2021 Latest Caselaw 1763 Guj

             C/MCA/306/2020                                               ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
            R/MISC. CIVIL APPLICATION NO. 306 of 2020
        In R/SPECIAL CIVIL APPLICATION NO. 15005 of 2017
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                KISHORKUMAR BANSIBHAI JADHAV
                              Versus
              DISTRICT EDUCATION OFFICER, SURAT,
==========================================================
Appearance:
MR RR VAKIL(964) for the Applicant(s) No. 1
for the Opponent(s) No. 1,2
NOTICE SERVED(4) for the Opponent(s) No. 3
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 CORAM: HONOURABLE MS. JUSTICE SONIA GOKANI
        and
        HONOURABLE MR. JUSTICE N.V.ANJARIA

                                    Date : 05/02/2021

                        ORAL ORDER

(PER : HONOURABLE MR. JUSTICE N.V.ANJARIA)

Learned Assistant Government Pleader Mr. Bharat Vyas prays for time to take instructions. Time is granted.

Stand over to 19.2.2021.

The office is directed to take out and omit the caption - "pronouncement for judgment" - while notifying the Misc. Civil Application on the next date. The same shall be notified in the board in regular way without the caption above.

(SONIA GOKANI, J)

(N.V.ANJARIA, J) C.M. JOSHI